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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 15(1)(j) in Securities and Exchange Board of India (Debenture Trustees) Rules, 1993

(j)to take appropriate measures for protecting the interest of the debenture holders as soon as any breach of the trust deed or law comes to his notice;