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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(4) in The Maharashtra Land Revenue (Boundaries Boundary Marks) Rules, 1969

(4)The cost of material and labour incurred for fixation of boundary marks shall be paid by the holder of the survey number or sub-divisions.Increase in Land Measurement Fee : The land measurement fees have increased by the Commissioner and Director, Land Records, Pune. The change in land measurement fee have been issued by Order No. LR/227/ CR/3926/Land-3/2001, dated 30th October, 2001.