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[Cites 0, Cited by 27] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(8) in Tamil Nadu Private Colleges (Regulation) Act, 1976

(8)"private college" means a college maintained by an educational agency and approved by, or affiliated to, a university but does not include a college-
(a)established or administered or maintained by the Central Government or the Government or any local authority, or any University; or
(b)giving, providing or imparting religious instruction alone, but not any other instructions;