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Bombay High Court

Mohammed Takki Mohamed Omar Ansari vs Mohammed Juber Abdul Rahim Shaikh on 31 March, 2022

Author: Nitin W. Sambre

Bench: Nitin W. Sambre

                                                                             34. WP-769-2010.doc

BDP-SPS-TAC




   BHARAT
   DASHARATH
                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
   PANDIT

   Digitally signed
                                          CIVIL APPELLATE JURISDICTION
   by BHARAT
   DASHARATH
   PANDIT
   Date: 2022.04.01
   18:27:40 +0530
                                        WRIT PETITION NO. 769 OF 2010

                      MOHAMMED TAKKI MOHAMED OMAR
                      ANSARI                                         ...Petitioner.
                             V/s
                      MOHAMMED JUBER ABDUL RAHIM
                      SHAIKH                                         ..Respondent.

                      Mr. Sandesh D. Patil a/w Prithviraj Gole for the Petitioner.
                      None for the Respondent.

                                          CORAM: NITIN W. SAMBRE, J.
                                           DATE:    MARCH 31, 2022

                      P.C.:-

Stand over to 7/4/2022 by way of last chance. Liberty to place on record written notes of arguments/submissions.

( NITIN W. SAMBRE, J. ) 1/1