Bombay High Court
Mohammed Takki Mohamed Omar Ansari vs Mohammed Juber Abdul Rahim Shaikh on 31 March, 2022
Author: Nitin W. Sambre
Bench: Nitin W. Sambre
34. WP-769-2010.doc
BDP-SPS-TAC
BHARAT
DASHARATH
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
PANDIT
Digitally signed
CIVIL APPELLATE JURISDICTION
by BHARAT
DASHARATH
PANDIT
Date: 2022.04.01
18:27:40 +0530
WRIT PETITION NO. 769 OF 2010
MOHAMMED TAKKI MOHAMED OMAR
ANSARI ...Petitioner.
V/s
MOHAMMED JUBER ABDUL RAHIM
SHAIKH ..Respondent.
Mr. Sandesh D. Patil a/w Prithviraj Gole for the Petitioner.
None for the Respondent.
CORAM: NITIN W. SAMBRE, J.
DATE: MARCH 31, 2022
P.C.:-
Stand over to 7/4/2022 by way of last chance. Liberty to place on record written notes of arguments/submissions.
( NITIN W. SAMBRE, J. ) 1/1