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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Maharashtra - Subsection

Section 74(1) in The Mumbai Municipal Corporation Act, 1888

(1)The corporation shall appoint fit persons to be municipal [city engineer] [The words 'city engineer' were substituted for the original words 'Executive Engineer' by Bombay 19 of 1930, Section 6.] [* *] [The word and was omitted by Bombay 2 of 1911, Section 2(a).] municipal executive health officer, [and municipal hydraulic engineer] [These words were added by Bombay 2 of 1911, Section 2(a).]