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Patna High Court - Orders

Larsen & Toubro Limited, Ecc Division, ... vs The Union Of India Through C.B.I., New ... on 29 September, 2015

Author: Anjana Prakash

Bench: Anjana Prakash

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      Criminal Revision No.474 of 2014
                   ======================================================
                   Brig. Satish Kapur
                                                                        .... .... Petitioner/s
                                                   Versus
                   The Union of India Through Central Bureau of Investigation
                                                                       .... .... Respondent/s
                   ======================================================
                                                    with
                                      Criminal Revision No.528 of 2014
                              Arising Out of PS.Case No. -null Year- null Thana -null District- PATNA
                   ======================================================
                   Larsen & Toubro Limited, Ecc Division, Head Quarter, Manapakkam,
                   Mount Poonamalle Road & Anr.
                                                                       .... .... Petitioner/s
                                                    Versus
                   The Union of India Through C.b.i., New Delhi
                                                                      .... .... Respondent/s
                   ======================================================
                                                      with
                                  Criminal Miscellaneous No.21008 of 2014
                           Arising Out of PS.Case No. -7 Year- 2004 Thana -C.B.I CASE District- PATNA
                   ======================================================
                   Shashi Kumar Soni @ S.k. Soni
                                                                         .... .... Petitioner/s
                                                     Versus
                   The Union of India Through Central Bureau of Investigation
                                                                    .... .... Opposite Party/s
                   ======================================================
                   Appearance :
                   (In CR. REV. No.474 of 2014)
                   For the Petitioner/s     :   Mr. Sandip Kumar, Adv.
                   For the UBI              : Mr. Bipin Kumar Sinha (SC/CBI)
                   (In CR. REV. No.528 of 2014)
                   For the Petitioner/s     :   Mr. Sandip Kumar, Adv.
                   For the UBI               : Mr. Bipin Kumar Sinha (SC/CBI)
                   (In Cr.Misc. No.21008 of 2014)
                   For the Petitioner/s     :   Mr. Ambuj Nayan Chaubey
                   For the Opposite Party/s    : Mr. Bipin Kumar Sinha (SC/CBI)
                   ======================================================
                   CORAM: HONOURABLE JUSTICE SMT. ANJANA PRAKASH
                   ORAL ORDER

12    29-09-2015

Put up this matter on 24.11.2015 on the prayer of the counsel for the C.B.I. (Anjana Prakash, J) S .Ali/-

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