Patna High Court - Orders
Larsen & Toubro Limited, Ecc Division, ... vs The Union Of India Through C.B.I., New ... on 29 September, 2015
Author: Anjana Prakash
Bench: Anjana Prakash
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Revision No.474 of 2014
======================================================
Brig. Satish Kapur
.... .... Petitioner/s
Versus
The Union of India Through Central Bureau of Investigation
.... .... Respondent/s
======================================================
with
Criminal Revision No.528 of 2014
Arising Out of PS.Case No. -null Year- null Thana -null District- PATNA
======================================================
Larsen & Toubro Limited, Ecc Division, Head Quarter, Manapakkam,
Mount Poonamalle Road & Anr.
.... .... Petitioner/s
Versus
The Union of India Through C.b.i., New Delhi
.... .... Respondent/s
======================================================
with
Criminal Miscellaneous No.21008 of 2014
Arising Out of PS.Case No. -7 Year- 2004 Thana -C.B.I CASE District- PATNA
======================================================
Shashi Kumar Soni @ S.k. Soni
.... .... Petitioner/s
Versus
The Union of India Through Central Bureau of Investigation
.... .... Opposite Party/s
======================================================
Appearance :
(In CR. REV. No.474 of 2014)
For the Petitioner/s : Mr. Sandip Kumar, Adv.
For the UBI : Mr. Bipin Kumar Sinha (SC/CBI)
(In CR. REV. No.528 of 2014)
For the Petitioner/s : Mr. Sandip Kumar, Adv.
For the UBI : Mr. Bipin Kumar Sinha (SC/CBI)
(In Cr.Misc. No.21008 of 2014)
For the Petitioner/s : Mr. Ambuj Nayan Chaubey
For the Opposite Party/s : Mr. Bipin Kumar Sinha (SC/CBI)
======================================================
CORAM: HONOURABLE JUSTICE SMT. ANJANA PRAKASH
ORAL ORDER
12 29-09-2015Put up this matter on 24.11.2015 on the prayer of the counsel for the C.B.I. (Anjana Prakash, J) S .Ali/-
U