Section 15 in UPERC (Captive and Renewable Energy Generating Plants) Regulations, 2014
15. Transmission charges and wheeling charges.
- The Plant or the Consumer, seeking 'Open Access' to the State and/or Inter State Transmission Systems and/or distribution system for carrying the electricity to the destination of use, shall pay the transmission charges, wheeling charges and such other charges for use of such facilities as determined by the Appropriate Commission(s).
