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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(a) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(a)Pt. B.D.Sharma PGIMS shall with effect from the appointed day cease to be an affiliated college of the Maharshi Dayanand University, Rohtak and shall stand transferred to University;