Section 8(1)(a) in Rules to Regulate the Management of the Forest and Waste Lands in the Kadavur Estate In Tiruchirappalli District

[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

(a)appoint any person or class of persons by name or of his or their offices to issue or recover permits under these rules; and

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