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[Section 4]
[Entire Act]
State of Haryana - Subsection
Section 4(2) in The Haryana Special Economic Zone Act, 2005
| (a) | Chief Secretary to Government, Haryana | Chairman |
| (b) | Secretary to Government, Haryana, Finance Department | Member |
| (c) | Secretary to Government, Haryana, Industries and CommerceDepartment | Member |
| (d) | Secretary to Government, Haryana, Town and Country PlanningDepartment | member |
| (e) | Secretary to Government, Haryana, Environment Department | Member |
| (f) | Director, Industries and Commerce Department | member-Secretary |