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Patna High Court - Orders

Umesh Thakur vs Janki Devi on 7 November, 2022

Author: Anil Kumar Sinha

Bench: Anil Kumar Sinha

         IN THE HIGH COURT OF JUDICATURE AT PATNA
            CIVIL MISCELLANEOUS JURISDICTION No.106 of 2018
     ======================================================
1.    Umesh Thakur Son of Late Damodar Thakur resident of village -
      Ibrahimpur, P.O. - Saraiya Kothi, P.S. - Saraiya, District - Muzaffarpur.
3.   Mukesh Thakur, Son of Late Damodar Thakur Resident of Village-
     Ibrahimpur, P.O.- Saraiya Kothi, P.S.- Saraiya, District- Muzaffarpur.

                                                                 ... ... Petitioner/s
                                          Versus
1.   Janki Devi W/o - Late Jogendra Thakur residents of village - Ibrahimpur,
     P.O. - Saraiya Kothi, P.S. - Saraiya, District - Muzaffarpur.
2.   Lalan Thakur, S/o Late Jogendra Thakur residents of village - Ibrahimpur,
     P.O. - Saraiya Kothi, P.S. - Saraiya, District - Muzaffarpur.
3.   Krishna Devi, W/o - Late Balram Thakur residents of village - Ibrahimpur,
     P.O. - Saraiya Kothi, P.S. - Saraiya, District - Muzaffarpur.
4.   Rulu Devi, W/o Late Pankaj Thakur residents of village - Ibrahimpur, P.O. -
     Saraiya Kothi, P.S. - Saraiya, District - Muzaffarpur.
5.   Rajnish Kumar, minor son of late Pankaj Thakur under the guardianship of
     his mother Rulu Devi residents of village - Ibrahimpur, P.O. - Saraiya Kothi,
     P.S. - Saraiya, District - Muzaffarpur.
6.   Girish Thakur, Son of Late Balram Thakur resident of village - Ibrahimpur,
     P.O. - Saraiya Kothi, P.S. - Saraiya, District - Muzaffarpur.
7.   Manish Thakur, Son of Late Balram Thakur resident of village - Ibrahimpur,
     P.O. - Saraiya Kothi, P.S. - Saraiya, District - Muzaffarpur.
8.   Prabhat Kumar Thakur, son of late Balram Thakur resident of village -
     Ibrahimpur, P.O. - Saraiya Kothi, P.S. - Saraiya, District - Muzaffarpur.
9.   Pratibha Kumari @ Tikulu, Daughter of late Balram Thakur resident of
     village - Ibrahimpur, P.O. - Saraiya Kothi, P.S. - Saraiya, District -
     Muzaffarpur.
10. Anita Kumari @ Bhullu, Daughter of late Balram Thakur resident of village
    - Ibrahimpur, P.O. - Saraiya Kothi, P.S. - Saraiya, District - Muzaffarpur.
11. Punita Kumari, Daughter of late Balram Thakur resident of village -
    Ibrahimpur, P.O. - Saraiya Kothi, P.S. - Saraiya, District - Muzaffarpur.
12. Smt. Ragini Devi, D/o late Balram Thakur, w/o Mantu Singh resident of
    Raiyati Pagahian, P.O. - Parsauni, Via - Bardi, P.S. - Kathaiya, District -
    Muzaffarpur.
13. Smt. Usha Devi, D/o Late Balram Thakur, W/o Sanjit Pandey resident of
    Village - Harpur Bani, P.O. - Rupauli, P.S. - Saraiya, District - Muzaffarpur.
14. Rakesh Tiwary, Son of late Kedar Tiwari resident of village Minapur alias
    Bakarpur, P.O. - Hajipur Sadar, District - Vaishali (Hajipur).
15. Mukesh Tiwary, Son of late Kedar Tiwari resident of village Minapur alias
    Bakarpur, P.O. - Hajipur Sadar, District - Vaishali (Hajipur).
16. Upendra Tiwari, son of late Kedar Tiwari resident of village Minapur alias
    Bakarpur, P.O. - Hajipur Sadar, District - Vaishali (Hajipur).
            Patna High Court C.Misc. No.106 of 2018(8) dt.07-11-2022
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             17. Asha Devi, W/o Late Ramesh Thakur Saraiya Kothi, P.S.- Saraiya, Distt.-
                 Muzaffarpur.
             18. Ratan Kumar, S/o Late Ramesh Thakur Saraiya Kothi, P.S.- Saraiya, Distt.-
                 Muzaffarpur.
             19. Kundan Kumar, S/o Late Ramesh Thakur Saraiya Kothi, P.S.- Saraiya,
                 Distt.- Muzaffarpur.
             20. Sarita Devi, W/o Subodh Singh, D/o Late Ramesh Thakur R/o Vill.- Koluha,
                 P.S.- Saraiya Kothi, Distt.- Muzaffarpur.

                                                             ... ... Respondent/s
                   ======================================================
                   Appearance :
                   For the Petitioner/s     :        Mr.Pushpendra Kumar Singh
                   For the Respondent/s     :        Mr.
                   ======================================================
                   CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR SINHA
                                         ORAL ORDER

8     07-11-2022

Issue notice to the respondents by both process i.e. ordinary post as well as speed post with A/D, for which, requisites etc. must be filed within two weeks, failing which, this civil miscellaneous application shall stand rejected without further reference to Bench.

List this case on 19.12.2022.

(Anil Kumar Sinha, J) praful/-

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