Himachal Pradesh High Court
Shri Paras Ram And Others vs . Shri Hem Chand And Another on 7 September, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Shri Paras Ram and others Vs. Shri Hem Chand and another RSA No. 619 of 2008 07.09.2022 Present: Ms. Ranjana Chauhan, Advocate, vice Mr. Sanjeev .
Sood, Advocate, for the appellant.
Mr. Ajay Kochhar, Advocate, for the respondents.
Learned counsel appearing for the appellant submits that the case be taken up after two weeks, so that she can properly assist the Court. Ordered accordingly. As prayed for, list for consideration after two weeks.
(Ajay Mohan Goel) Judge September 07, 2022 (bhupender) ::: Downloaded on - 07/09/2022 20:17:01 :::CIS