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Calcutta High Court

Srei Equipment Finance Pvt. Ltd vs Spanco Limited on 20 August, 2014

Author: Biswanath Somadder

Bench: Biswanath Somadder

ORDER SHEET
                         AP NO.1001 OF 2013
                  IN THE HIGH COURT AT CALCUTTA
                   Ordinary Original Civil Jurisdiction
                            ORIGINAL SIDE


                                                 IN THE MATTER OF :
                                    SREI EQUIPMENT FINANCE PVT. LTD.
                                                              Versus
                                                     SPANCO LIMITED


  BEFORE:
  The Hon'ble JUSTICE BISWANATH SOMADDER

Date : 20th August, 2014.

MR.KAUSIK CHATTERJEE, MS.RUBY JAISWAL,ADVOCATE FOR PETITIONER The Court : Time to comply with the direction contained in the order dated 4th July, 2014 stands extended by three weeks.

Matter to appear under the same heading three weeks hence for further consideration.

(BISWANATH SOMADDER, J.) sb.