Calcutta High Court
Srei Equipment Finance Pvt. Ltd vs Spanco Limited on 20 August, 2014
Author: Biswanath Somadder
Bench: Biswanath Somadder
ORDER SHEET
AP NO.1001 OF 2013
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
IN THE MATTER OF :
SREI EQUIPMENT FINANCE PVT. LTD.
Versus
SPANCO LIMITED
BEFORE:
The Hon'ble JUSTICE BISWANATH SOMADDER
Date : 20th August, 2014.
MR.KAUSIK CHATTERJEE, MS.RUBY JAISWAL,ADVOCATE FOR PETITIONER The Court : Time to comply with the direction contained in the order dated 4th July, 2014 stands extended by three weeks.
Matter to appear under the same heading three weeks hence for further consideration.
(BISWANATH SOMADDER, J.) sb.