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Punjab-Haryana High Court

Jagjit Singh vs The District Judge on 13 May, 2013

Author: Rakesh Kumar Jain

Bench: Jasbir Singh, Rakesh Kumar Jain

IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                                                CWP No.17758 of 2003
                                                Date of decision:13.05.2013



Jagjit Singh                                                       ...Petitioner
                                          Vs.
The District Judge, Bathinda and others                         ...Respondents


CORAM:         Hon'ble Mr. Justice Jasbir Singh, Acting Chief Justice
               Hon'ble Mr. Justice Rakesh Kumar Jain


Present:       None for the petitioner.

               None for the respondents.
                    *****


Rakesh Kumar Jain, J.

For orders, see detailed reasons recorded in a separate order passed in CWP No.1686 of 2004 titled as "Improvement Trust, Bathinda Vs. Surinder Singh and others" of even date.





             [ JASBIR SINGH ]                      [ RAKESH KUMAR JAIN ]
           ACTING CHIEF JUSTICE                            JUDGE


May 13, 2013
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