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[Cites 0, Cited by 4] [Section 36] [Entire Act]

State of Maharashtra - Subsection

Section 36(2) in The Maharashtra Universities Act, 1994

(2)prepare university and college [perspective development] [These words were substituted by Maharashtra 55 of 2000, section 29(a)(i).] plans, both short-term and long-term, keeping in view the objectives of the university as laid down in the Act, and with due regard to the State and National Educational Policy [and submit the same to the Maharashtra State Council for Higher Education, the State Government and the Chancellor] [These words were added by Maharashtra 55 of 2000, section 29(a)(n).],