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State of Telangana - Section

Section 80 in Telangana Land Revenue Act, 1317 F.

80. When pattadar or pote number tenders compromise it may be made over to any one of pote pattadars of same number.

- [(1) If a Pattadar of a pote-number of any number tenders compromise the pote number shall be made over to such person from among the Pote-pattadars as may be entitled thereto and if there is no such person or he does not take it then to him who pays the largest amount of land revenue and if he also does not take, all the pote-pattadars of the same number shall in the same manner successively have the right] [Amended by Act No.III of 1324 F.].
(2)[ [***] [Sub-section (2) omitted by the A.P.A.O. 1957.]