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[Cites 0, Cited by 0] [Section 172(2)] [Section 172] [Entire Act]

State of West Bengal - Subsection

Section 172(2)(i) in The West Bengal Motor Vehicles Rules, 1989

(i)declare the journey he intends to take or has already taken in the vehicle and pay the fare for the whole of such journey and accept any ticket provided therefor. and