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State of Gujarat - Section

Section 154B in Gujarat High Court Rules, 1993

154B. [ [Inserted vide High Court Notification No.C.2002/93, dated 30.10.2009.]

The prescribed rates for certified and uncertified copies shall be increased at the rate of 5% every year, commencing from 1st April of each year.] [Substituted vide High Court Notification No.C.2002/93, dated 30.10.2009.]Certification Of Private Copies