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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(2)(b) in The Orphanages And Other Charitable Homes (Supervision And Control) Act, 1960

(b)the disqualifications for membership of the Board and the procedure to be followed in removing a member who is or becomes subject to any disqualification;