Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 255 in Bihar Education Code, 1961 255. Methods of choosing pupils for rewards. - The distribution of rewards must generally be based upon marks and these marks should represent the opinion of more than one master.(G.O. no.1695, dated the 17th September 1916.)
