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Gujarat High Court

Bhattu Bhai S Ahire Polisher Grade Ii vs Zarina G Kherda Polisher on 29 August, 2013

Bench: Vijay Manohar Sahai, A.G.Uraizee

  
	 
	 BHATTU BHAI S AHIRE POLISHER GRADE II....Petitioner(s)V/SZARINA G KHERDA POLISHER GRADE III
	 
	 
	 
	 
	 
	 
	 
	 
	 
	 
	

 
 


	 


	C/SCA/16914/2011
	                                                                    
	                           ORDER

 

 


 
	  
	  
		 
			 

IN
			THE HIGH COURT OF GUJARAT AT AHMEDABAD
		
	

 


 


 


SPECIAL CIVIL
APPLICATION  NO. 16914 of 2011
 


 


 

================================================================
 


BHATTU BHAI S AHIRE
POLISHER GRADE II....Petitioner(s)
 


Versus
 


ZARINA G KHERDA POLISHER
GRADE III  &  2....Respondent(s)
 

================================================================
 

Appearance:
 

MR
JK PARMAR, ADVOCATE for the Petitioner(s) No. 1
 

MR
GR MALHOTRA, ADVOCATE for the Respondent(s) No. 1
 

MS
REETA CHANDARANA, ADVOCATE for the Respondent(s) No. 2 - 3
 

================================================================
 

 


 


	 
		  
		 
		  
			 
				 

CORAM:
				
				
			
			 
				 

HONOURABLE
				MR.JUSTICE VIJAY MANOHAR SAHAI
			
		
		 
			 
				 

 

				
			
			 
				 

and
			
		
		 
			 
				 

 

				
			
			 
				 

HONOURABLE
				MR.JUSTICE A.G.URAIZEE
			
		
	

 


 

 


Date : 29/08/2013
 


 

 


ORAL ORDER

(PER : HONOURABLE MR.JUSTICE VIJAY MANOHAR SAHAI) Three weeks' time is allowed to the learned counsel for the petitioner to file Rejoinder affidavit. List on 20.09.2013.

(V.M.SAHAI, J.) (A.G.URAIZEE,J) Ashish Tripathi Page 1 of 1