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Bombay High Court

Ms. Rajashree Pradeep Gharat vs The Registrar General, High Court, ... on 14 March, 2019

Author: Ranjit More

Bench: Ranjit More

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2971 OF 2019

 Mr. Baban Deu Salvi And Ors.                               ....Petitioner
            V/S
 The Reg. Gen. High Court, Mumbai And Ors.               ....Respondent

WITH WRIT PETITION NO. 3017 OF 2019 Ms. Rajashree Pradeep Gharat ....Petitioner V/S The Registrar General, High Court, Mumbai And ....Respondent Ors.

WITH WRIT PETITION NO. 3020 OF 2019 Ms. Seema Sudhir Ketkar And Anr. ....Petitioner V/S The Reg. Gen. High Court, Mumbai And Ors. ....Respondent WITH WRIT PETITION NO. 3022 OF 2019 Ms. Jyoti Yashwant Upadhye ....Petitioner V/S The Reg. Gen. High Court, Mumbai And Ors. ....Respondent Mr.Mandar Limaye For Petitioner CORAM : RANJIT MORE. & Page 1/2 ::: Uploaded on - 14/03/2019 ::: Downloaded on - 15/03/2019 06:17:35 ::: SMT. BHARATI HARISH DANGRE, JJ DATE : 14th March, 2019 P.C. :

Mentioned at 3.00 p.m. At the request of learned advocate for the petitioner, matter to be placed on 04/04/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 14/03/2019 ::: Downloaded on - 15/03/2019 06:17:35 :::