Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 155] [Entire Act] State of Gujarat - Subsection Section 155(6) in The Gujarat Panchayats Act, 1993 (6)A district panchayat shall perform such other duties and functions as are entrusted to it by or under any other law for the time being in force.
