Madhya Pradesh High Court
Shyamlal Yogi vs Ranbaxy Leboratories Ltd. on 19 August, 2015
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
W.P.No.2477l2015 19.8.2015 Mr. B.M.Geh|ot, counsel forthe petitioner. Heard on the question of admission. Admit. lssue notice to the respondents on payment of PF. within
a week.
Let record of the Court below be requisitioned in the meanwhile.
(Prakash Shrivastava,J.) mk