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State of Odisha - Section

Section 10 in The Paradip Port Trust (Licensing of Stevedores) Regulation, 1987

10. Repeal.

- Rules Nos. 62, 63 and 64 of Paradip Port Rules, 1966 dealing with Stevedoring Licence shall stand repealed from the date this Regulation comes into force.Form 'A'ToThe Traffic Manager,Paradip Port TrustApplication Form for the Grant/renewal of Stevedoring Licence