Section 7 in Jharkhand Government Servants (Classification, Control & Appeal) Rules, 2016
7. Appointment in Group A and Group B posts of State Services.
- All appointments to Group - A and Group - B posts of state services shall be made by the Government.Provided that the Government may, by a general or a special order and subject to such conditions as may be specified in such order, delegate the power to make such appointments to the Secretary of the Department.
