Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 7 in Telangana Gaming (Amendment) Act, 2017 7. Amendment of Section 7. - In the principal Act, for Section 7 alongwith the marginal heading, the following section shall be substituted, namely,-
