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Bombay High Court

Union Of India And Anr vs Municipal Corporation Of Greater ... on 11 July, 2019

Bench: S.C. Dharmadhikari, G.S. Patel

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                 WRIT PETITION NO. 435 OF 2015

 Union Of India And Anr                         ....Petitioner
            V/S
 Municipal Corporation Of Greater Mumbai And ....Respondent

15 Others Mr.Anil Singh, ASG a/w Ms Nisha Valani,Mr.Shardul Singh and Mr.D.P.Singh for the Petitioners Ms.Rupali Adhate for the respondent No.1-MCGM Mr.Yogesh Bandal for respondent No.2 CORAM : S.C. DHARMADHIKARI & G.S. PATEL, JJ DATE : 11th July, 2019 P.C. :

Stand over to 23/07/2019.
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