Bombay High Court
Union Of India And Anr vs Municipal Corporation Of Greater ... on 11 July, 2019
Bench: S.C. Dharmadhikari, G.S. Patel
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 435 OF 2015
Union Of India And Anr ....Petitioner
V/S
Municipal Corporation Of Greater Mumbai And ....Respondent
15 Others Mr.Anil Singh, ASG a/w Ms Nisha Valani,Mr.Shardul Singh and Mr.D.P.Singh for the Petitioners Ms.Rupali Adhate for the respondent No.1-MCGM Mr.Yogesh Bandal for respondent No.2 CORAM : S.C. DHARMADHIKARI & G.S. PATEL, JJ DATE : 11th July, 2019 P.C. :
Stand over to 23/07/2019.
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