Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Maharashtra - Subsection Section 32(3) in The Maharashtra State Legal Aid and Advice Board Rules, 1981 (3)The Committee shall prepare a register of Advocates who have volunteered to be included in the panel of advocates and who are accepted to be included in such panel.
