Bombay High Court
M/S. Aai Tulja Bhavani Transport vs State Of Maharashtra And Anr on 5 April, 2022
Author: Madhav J. Jamdar
Bench: G.S. Patel, Madhav J. Jamdar
2-ASWP-6199-2021 WITH IA-3403-2021+.DOC
Shiv
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 6199 OF 2021
Aai Tulja Bhavani Transport ...Petitioner
Versus
State of Maharashtra & Anr ...Respondents
WITH
Digitally
signed by INTERIM APPLICATION NO. 3403 OF 2021
HEMANT
IN
HEMANT CHANDERSEN
CHANDERSEN SHIV
SHIV Date:
2022.04.06
11:15:35 WRIT PETITION NO. 6199 OF 2021
+0530
Gade Transport Ahmednagar ...Petitioner
Versus
Aai Tulja Bhavani Transport & Ors ...Respondents
WITH
INTERIM APPLICATION NO. 41 OF 2022
IN
WRIT PETITION NO. 6199 OF 2021
Gade Transport ...Petitioner
Versus
Aai Tulja Bhavani Transport & Ors ...Respondents
WITH
INTERIM APPLICATION NO. 3402 OF 2021
IN
Page 1 of 7
5th April 2022
2-ASWP-6199-2021 WITH IA-3403-2021+.DOC
WRIT PETITION NO. 6199 OF 2021
Creative Garains and Transportation Services Pvt ...Applicant
Ltd
Versus
Aai Tulja Bhavani Transport & Ors ...Respondents
WITH
INTERIM APPLICATION NO. 2883 OF 2021
IN
WRIT PETITION NO. 6199 OF 2021
Shobhana Transport Company ...Applicant
Versus
Aai Tulja Bhavani Transport & Ors ...Respondents
WITH
WRIT PETITION NO. 5100 OF 2021
Mariwalla Bhatia Co-operative Consumer Society ...Petitioner
Ltd
Versus
The State of Maharashtra & Anr ...Respondents
WITH
WRIT PETITION NO. 6394 OF 2021
HP Ghumare through Proprietor Haridas S/o ...Petitioner
Pralhad Ghumare
Versus
The State of Maharashtra through Principal ...Respondents
Secretary & Anr
WITH
WRIT PETITION NO. 6518 OF 2021
Page 2 of 7
5th April 2022
2-ASWP-6199-2021 WITH IA-3403-2021+.DOC
Patil Transport Service through Partner Hanesh ...Petitioner
Dilip Patil
Versus
The State of Maharashtra through Secretary & ...Respondents
Ors
WITH
WRIT PETITION NO. 6812 OF 2021
SB Konapure through Partners and POA ...Petitioner
Shivanand Basappa Konapure
Versus
The State of Maharashtra through GP & Ors ...Respondents
WITH
INTERIM APPLICATION NO. 3354 OF 2021
IN
WRIT PETITION NO. 6812 OF 2021
SB Konapure through Partners and POA ...Applicant
Shivanand Basappa Konapure
Versus
The State of Maharashtra through GP & Ors ...Respondents
WITH
WRIT PETITION NO. 8550 OF 2021
Nobel Carrying Corporation through its Partner ...Petitioner
Mohiyoddin Abdulfaiz Sultan
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 8551 OF 2021
Page 3 of 7
5th April 2022
2-ASWP-6199-2021 WITH IA-3403-2021+.DOC
HP Ghumare through its Proprietor Haridas s/o ...Petitioner
Pralhad Ghumare
Versus
State of Maharashtra & Anr ...Respondents
WITH
WRIT PETITION NO. 8552 OF 2021
HP Ghumare through its Proprietor Haridas s/o ...Petitioner
Pralhad Ghumare
Versus
State of Maharashtra & Anr ...Respondents
WITH
WRIT PETITION NO. 8553 OF 2021
HP Ghumare through its Proprietor Haridas s/o ...Petitioner
Pralhad Ghumare
Versus
State of Maharashtra & Anr ...Respondents
WITH
WRIT PETITION NO. 8554 OF 2021
Shobhana Transport Company ...Petitioner
Versus
State of Maharashtra ...Respondents
WITH
WRIT PETITION NO. 8598 OF 2021
Gupta Freight Carrier through Proprietor Vishal ...Petitioner
Pannalal Gupta
Versus
The State of Maharashtra & Anr ...Respondents
Page 4 of 7
5th April 2022
2-ASWP-6199-2021 WITH IA-3403-2021+.DOC
WITH
CONTEMPT PETITION NO. 479 OF 2021
Shobhana Transport Company, through Partner ...Petitioner
Sanjay s/o Tukaram Mahajan
Versus
Principal Secretary, Food and Civil Supply ...Respondents
Consumer Protection Department Government
of Maharashtra
WITH
WRIT PETITION NO. 9785 OF 2021
Sainath Grain Traders Pvt Ltd through its ...Petitioner
Director
Versus
State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 9786 OF 2021
Joshi Freight Carrier through Partner Manoj s/o ...Petitioner
Biharilal Joshi
Versus
The State of Maharashtra & Ors ...Respondents
WITH
WRIT PETITION NO. 9787 OF 2021
Joshi Freight Carrier through Partner Manoj s/o ...Petitioner
Biharilal Joshi
Versus
The State of Maharashtra & Ors ...Respondents
Page 5 of 7
5th April 2022
2-ASWP-6199-2021 WITH IA-3403-2021+.DOC
Mr Ravi Kadam, Senior Advocate, with Vishwajit Sawant, Rohan
Kadam Vishwajeet Mohite, i/b Siddharth R Karpe, for the
Petitioner in WP-6199/2021.
Mr A A Kumbhakoni, Advocate General with P P Kakade, GP,
Akshay Shinde, "B" Panel Counsel, Mr A I Patel, Addl GP, Mr
K S Thorat, AGP for the State.
Mr AR Bamne, i/b AR Bamne Co, for Proposed Respondent No.2-
Bank of Baroda in IA-41/2022 in WP-6199/2021.
Mr Girish Godbole, and S P Kanuga i/b Hitesh Vyas, Sapnanath
with Chandrashekar Yadav for the Petitioner in WP-9785/2021.
Mr Girish Godbole, with Akshay Patil, for the Petitioner in WP-
6518/2021.
Ms Ayodya Patki, i/b Ashish Sonawane, for Applicant in IA-
2883/2021 & for Petitioner in WP-8554/2021 & CP 1479/2021.
Mr Vaibhav Parashurami, with Sudhir Halli and Ruchita Halli for
the Petitioner in WP 6812/2-21 & IA 3354/2021.
Mr Nakul Jain, with Mr Srivastava, Ms Sneha Patil, Ms Nidhi
Ashiwal i/b Maniar Srivastava Associates Ruchira Halli, for the
Applicants in IA 3403/2021 & IA 41/2022, for the Applicant in
IA 3402/2021, for Respondent No 4 in WP 9786/2021 and for
Respondent No 4 in WP 9787/2021.
Dr Abhinav Chandrachud, with Yash Dewal, i/b Ajay Patil, for
Respondent No.5 in WP-8550/2021.
Mr Mayur Salunke, with VD Salunke, for Petitioner in WP-
8551/2021, 8552/2021, 8553/2021.
Mr SM Vaishnav, for Petitioner in WP-8598/2021.
Mr Sharan Jagtiani, Senior Advocate, with Nakul Jain, Nivit
Srivastava & Sneha Patil, i/b Maniar Srivastava Associates, for
Applicant in IA 3403/2021 & IA 41/2022.
Mr Nivit Srivastava, with Sneha Patil, i/b Maniar Srivastava
Associates, for Applicant in IA 3402/2021.
Mr Birendra Saraf, Senior Advocate, with Nakul Jain, Nivit
Srivastava & Sneha Patil, i/b Maniar Srivastava Associates, for
for Respondent No.4 in WP-9786/2021.
Mr Nakul Jain, with Nivit Srivastava & Sneha Patil, i/b Maniar
Srivastava Associates, for Respondent No.4 in WP-9787/2021.
Page 6 of 7
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CORAM G.S. Patel &
Madhav J. Jamdar, JJ.
DATED: 5th April 2022 PC:-
1. We list these matters on 6th June 2022 at 2.30 pm.
2. Previous order, if any, to continue.
(Madhav J. Jamdar, J) (G. S. Patel, J) Page 7 of 7 5th April 2022