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Bombay High Court

M/S. Aai Tulja Bhavani Transport vs State Of Maharashtra And Anr on 5 April, 2022

Author: Madhav J. Jamdar

Bench: G.S. Patel, Madhav J. Jamdar

                                                      2-ASWP-6199-2021 WITH IA-3403-2021+.DOC




                        Shiv



                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CIVIL APPELLATE JURISDICTION
                                      WRIT PETITION NO. 6199 OF 2021



                        Aai Tulja Bhavani Transport                             ...Petitioner
                               Versus
                        State of Maharashtra & Anr                           ...Respondents

                                                       WITH
           Digitally
           signed by               INTERIM APPLICATION NO. 3403 OF 2021
           HEMANT
                                                         IN
HEMANT     CHANDERSEN
CHANDERSEN SHIV
SHIV       Date:
           2022.04.06
           11:15:35                   WRIT PETITION NO. 6199 OF 2021
           +0530


                        Gade Transport Ahmednagar                               ...Petitioner
                             Versus
                        Aai Tulja Bhavani Transport & Ors                    ...Respondents

                                                       WITH
                                    INTERIM APPLICATION NO. 41 OF 2022
                                                         IN
                                      WRIT PETITION NO. 6199 OF 2021

                        Gade Transport                                          ...Petitioner
                             Versus
                        Aai Tulja Bhavani Transport & Ors                    ...Respondents

                                                       WITH
                                   INTERIM APPLICATION NO. 3402 OF 2021
                                                         IN



                                                      Page 1 of 7
                                                  5th April 2022
                              2-ASWP-6199-2021 WITH IA-3403-2021+.DOC




             WRIT PETITION NO. 6199 OF 2021

Creative Garains and Transportation Services Pvt       ...Applicant
Ltd
      Versus
Aai Tulja Bhavani Transport & Ors                   ...Respondents

                             WITH
        INTERIM APPLICATION NO. 2883 OF 2021
                                IN
             WRIT PETITION NO. 6199 OF 2021

Shobhana Transport Company                             ...Applicant
     Versus
Aai Tulja Bhavani Transport & Ors                   ...Respondents

                             WITH
             WRIT PETITION NO. 5100 OF 2021

Mariwalla Bhatia Co-operative Consumer Society         ...Petitioner
Ltd
     Versus
The State of Maharashtra & Anr                      ...Respondents

                             WITH
             WRIT PETITION NO. 6394 OF 2021

HP Ghumare through Proprietor Haridas S/o              ...Petitioner
Pralhad Ghumare
      Versus
The State of Maharashtra through Principal          ...Respondents
Secretary & Anr

                             WITH
             WRIT PETITION NO. 6518 OF 2021


                            Page 2 of 7
                           5th April 2022
                              2-ASWP-6199-2021 WITH IA-3403-2021+.DOC




Patil Transport Service through Partner Hanesh         ...Petitioner
Dilip Patil
       Versus
The State of Maharashtra through Secretary &        ...Respondents
Ors

                             WITH
             WRIT PETITION NO. 6812 OF 2021

SB Konapure through Partners and POA                   ...Petitioner
Shivanand Basappa Konapure
      Versus
The State of Maharashtra through GP & Ors           ...Respondents

                             WITH
         INTERIM APPLICATION NO. 3354 OF 2021
                                IN
             WRIT PETITION NO. 6812 OF 2021

SB Konapure through Partners and POA                   ...Applicant
Shivanand Basappa Konapure
      Versus
The State of Maharashtra through GP & Ors           ...Respondents

                             WITH
             WRIT PETITION NO. 8550 OF 2021

Nobel Carrying Corporation through its Partner         ...Petitioner
Mohiyoddin Abdulfaiz Sultan
     Versus
The State of Maharashtra & Ors                      ...Respondents

                             WITH
             WRIT PETITION NO. 8551 OF 2021


                            Page 3 of 7
                           5th April 2022
                              2-ASWP-6199-2021 WITH IA-3403-2021+.DOC




HP Ghumare through its Proprietor Haridas s/o          ...Petitioner
Pralhad Ghumare
       Versus
State of Maharashtra & Anr                          ...Respondents

                             WITH
             WRIT PETITION NO. 8552 OF 2021

HP Ghumare through its Proprietor Haridas s/o          ...Petitioner
Pralhad Ghumare
       Versus
State of Maharashtra & Anr                          ...Respondents

                             WITH
             WRIT PETITION NO. 8553 OF 2021

HP Ghumare through its Proprietor Haridas s/o          ...Petitioner
Pralhad Ghumare
       Versus
State of Maharashtra & Anr                          ...Respondents

                             WITH
             WRIT PETITION NO. 8554 OF 2021

Shobhana Transport Company                             ...Petitioner
       Versus
State of Maharashtra                                ...Respondents

                             WITH
             WRIT PETITION NO. 8598 OF 2021

Gupta Freight Carrier through Proprietor Vishal        ...Petitioner
Pannalal Gupta
     Versus
The State of Maharashtra & Anr                      ...Respondents


                            Page 4 of 7
                           5th April 2022
                               2-ASWP-6199-2021 WITH IA-3403-2021+.DOC




                              WITH
          CONTEMPT PETITION NO. 479 OF 2021

Shobhana Transport Company, through Partner             ...Petitioner
Sanjay s/o Tukaram Mahajan
      Versus
Principal Secretary, Food and Civil Supply           ...Respondents
Consumer Protection Department Government
of Maharashtra

                              WITH
             WRIT PETITION NO. 9785 OF 2021

Sainath Grain Traders Pvt Ltd through its               ...Petitioner
Director
       Versus
State of Maharashtra & Ors                           ...Respondents

                              WITH
             WRIT PETITION NO. 9786 OF 2021

Joshi Freight Carrier through Partner Manoj s/o         ...Petitioner
Biharilal Joshi
       Versus
The State of Maharashtra & Ors                       ...Respondents

                              WITH
             WRIT PETITION NO. 9787 OF 2021

Joshi Freight Carrier through Partner Manoj s/o         ...Petitioner
Biharilal Joshi
       Versus
The State of Maharashtra & Ors                       ...Respondents




                             Page 5 of 7
                           5th April 2022
                               2-ASWP-6199-2021 WITH IA-3403-2021+.DOC




Mr Ravi Kadam, Senior Advocate, with Vishwajit Sawant, Rohan
    Kadam Vishwajeet Mohite, i/b Siddharth R Karpe, for the
    Petitioner in WP-6199/2021.
Mr A A Kumbhakoni, Advocate General with P P Kakade, GP,
    Akshay Shinde, "B" Panel Counsel, Mr A I Patel, Addl GP, Mr
    K S Thorat, AGP for the State.
Mr AR Bamne, i/b AR Bamne Co, for Proposed Respondent No.2-
    Bank of Baroda in IA-41/2022 in WP-6199/2021.
Mr Girish Godbole, and S P Kanuga i/b Hitesh Vyas, Sapnanath
    with Chandrashekar Yadav for the Petitioner in WP-9785/2021.
Mr Girish Godbole, with Akshay Patil, for the Petitioner in WP-
    6518/2021.
Ms Ayodya Patki, i/b Ashish Sonawane, for Applicant in IA-
    2883/2021 & for Petitioner in WP-8554/2021 & CP 1479/2021.
Mr Vaibhav Parashurami, with Sudhir Halli and Ruchita Halli for
    the Petitioner in WP 6812/2-21 & IA 3354/2021.
Mr Nakul Jain, with Mr Srivastava, Ms Sneha Patil, Ms Nidhi
    Ashiwal i/b Maniar Srivastava Associates Ruchira Halli, for the
    Applicants in IA 3403/2021 & IA 41/2022, for the Applicant in
    IA 3402/2021, for Respondent No 4 in WP 9786/2021 and for
    Respondent No 4 in WP 9787/2021.
Dr Abhinav Chandrachud, with Yash Dewal, i/b Ajay Patil, for
    Respondent No.5 in WP-8550/2021.
Mr Mayur Salunke, with VD Salunke, for Petitioner in WP-
    8551/2021, 8552/2021, 8553/2021.
Mr SM Vaishnav, for Petitioner in WP-8598/2021.
Mr Sharan Jagtiani, Senior Advocate, with Nakul Jain, Nivit
    Srivastava & Sneha Patil, i/b Maniar Srivastava Associates, for
    Applicant in IA 3403/2021 & IA 41/2022.
Mr Nivit Srivastava, with Sneha Patil, i/b Maniar Srivastava
    Associates, for Applicant in IA 3402/2021.
Mr Birendra Saraf, Senior Advocate, with Nakul Jain, Nivit
    Srivastava & Sneha Patil, i/b Maniar Srivastava Associates, for
    for Respondent No.4 in WP-9786/2021.
Mr Nakul Jain, with Nivit Srivastava & Sneha Patil, i/b Maniar
    Srivastava Associates, for Respondent No.4 in WP-9787/2021.




                             Page 6 of 7
                           5th April 2022
                                 2-ASWP-6199-2021 WITH IA-3403-2021+.DOC




                      CORAM         G.S. Patel &
                                    Madhav J. Jamdar, JJ.
                      DATED:        5th April 2022
PC:-


1. We list these matters on 6th June 2022 at 2.30 pm.

2. Previous order, if any, to continue.

(Madhav J. Jamdar, J) (G. S. Patel, J) Page 7 of 7 5th April 2022