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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Maharashtra - Subsection

Section 44(e) in Maharashtra Factories Rules, 1963

(e)
(i)every "Water Centre" shall be maintained in clean and orderly condition;
(ii)every "Water Centre" shall be in charge of a suitable person who shall distribute the water and who shall be provided with clean clothes while on duty: