Section 15 in Andhra Pradesh Excise (Lease of right of selling by shop and conditions of licenses) Rules, 2005
15. Removal of certain persons from the place of the auction.
- When it comes to the notice of the auctioning authority any person at the place of auction and during the time of auction, behaves or acts in a disorderly or riotous manner or in such other manner as it is likely to cause loss to the Government or forbids any person from participating, the auctioning authority may cause his removal from the place of auction.
