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State of Maharashtra - Section

Section 045 in The Maharashtra Shops and Establishments Act, 1948

045.

|-| (28) C.B./21001, Empire Estate, Old Pune-Mumbai Highway NearRanka Jewellers, Pimpri-Chinchwad,Pune 411 019.|-| (29) Swaraj Arth, Plot No. 4, Survey No. 128/B. Poud Road,Kothrud Pune 411 038.|-| (30) Plot No. 9, Survey No. 48/2, Prabhakar Heights, belowChate Classes, Near Rupee Bank, Pune-Nagar Road, Chandan Nagar,Khardi, Pune 411 014.|-| 583. [ [Entry 583 was added by G.N.I.E. & L.D. No. BSE. 04/2011/CR-81/Lab-10, dated 13th March, 2012.]| M/s. Somaiya Agencies Pvt. Ltd., Gr. FIr. M.G. Road, Opp.Flora Fountain, Mumbai 400 001.| Section 18, subject to thefollowing 45/47, conditions :-
(1)This exemption shall remain inoperation for the period of one year from the date ofNotification published inGovernment Gazette.
(2)No employee shall be requiredto work for more than 9 hours in a day or 48 hours in a week. Thespread over of an employee shall not exceed 11 hours in a day.
(3)Every employee shall be givenone day holiday in a week without making any deductions fromhis/her wages on account thereof and list of the time table ofsuch holidays for a month shall be placed on the notice board inadvance.
(4)Every employee shall be given arest period of one hour after 5 hours of continuous work.
(5)Employees shall be givennational and Festival holidays.
(6)The establishment shall notremain open later than 8-30 p. m.
(7)This exemption is related onlyto Bombay Shops and Establishments Act, 1948.
(8)Inspite of these terms andconditions, all the provisions of this Act shall applicable tothe establishment duly.
(9)In case of violation of any of the above terms andconditions, the exemption shall stand cancelled automatically.]|-| 584. [ [Entry 584 was added by G.N.I.E. & L.D. No. BSE. 03/2010/CR.78/Lab-10, dated 29th March, 2002.]| The following shops in theMaharashtra State of M/s. Mahindra Retail Pvt. Ltd., having itsHead Office at 165/2, 1st Main Road, Krishna Raju Layout, DoraiSani Palya, Bannerghatta Road, Bangalore 560 076.Addresses:-| Sections 11 and 18 subject to thefollowing conditions :-|-| (1) Infinity Mall, Ground Floor, Unit # 8 Link Road,Lokhandwala, Andheri (W), Mumbai-53.| (1) This exemption shall remain in operation for the period ofone year from the date of Notification published inGovernmentGazette.|-| (2) Shop No. 37 and 38, IInd Floor, R City Centre Mall, LBSMarg, Ghatkopar (W.), Mumbai-77.| (2) The establishment shall not remain open on any day laterthan 9:30 p.m.|-| (3) #101 and 102, "Sharyans Corner", No. 204,Waterfield Road, Bandra(W.), Mumbai 50.| (3) No employee shall be required to work for more than 9hours in a day or 48 hours in a week. The spread over of anemployee shall not exceed 11 hours in a day.|-| (4) FF-113B, Nirmal Lifestyle Ltd., LBS Marg, Mulund (W.),Mumbai 80.| (4) Every employee shall be given one day holiday in a weekwithout making any deductions from his/her wages on accountthereof and list of the time table of such holidays for a monthshall be placed on the notice board in advance.|-| (5) KORAM Mall, S-1 and 2, 2nd Floor, Mangal Pandey Road, NearCadbury Compound, Eastern Express Highway, Thane (W.) 400 606.| (5) The employees shall be entitled to overtime wages inaccordance with Section 63 of the said Act.|-| (6) L-Square, Aundh, Sanghvi Nagar, Pune-411 007.| (6) Every employee shall be given a rest period of 1 hourafter 5 hours of continuous work.|-| (7) Unit No. 32 and 33, Empire Mall Pvt. Ltd., Plot No.D/80,API Compound, Airport Road, MIDC, Chikhalthana, Aurangabad-431