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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Jharkhand - Subsection

Section 22(iv) in The Bihar School Examination Board Regulations, 1964

(iv)A private candidate shall also send the application for registration with requisite fees through the Head of the Institution from which he intends to be sent up for the Board Examination latest by the 31st March.