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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Punjab - Subsection

Section 28(1)(b) in Punjab Bhagwan Valmik Ji Tirath Sthal (Ram Tirath) Shrine Board Act, 2016

(b)for any malfeasance, misfeasance, breach of trust or neglect of duty in respect of the Shrine or alienation of any property, in contravention of this Act; or