Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Independent Schools Federation Of ... vs Union Of India Ministry Of Human ... on 3 April, 2017

Bench: Dipak Misra, A.M. Khanwilkar

     ITEM NO.24                                    COURT NO.2                   SECTION X
                                       S U P R E M E C O U R T O F        I N D I A
                                               RECORD OF PROCEEDINGS

                                        Writ Petition(s)(Civil) No.180/2017

     INDEPENDENT SCHOOLS FEDERATION OF INDIA AND ANR                           Petitioner(s)

                                                          VERSUS

     UNION OF INDIA AND ORS                                                    Respondent(s)
     (with office report)

     Date : 03/04/2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE A.M. KHANWILKAR

     For Petitioner(s)
                                           Mr.   Abhishek Manu Singhvi, Sr. Adv.
                                           Mr.   Manish Vaish, Adv.
                                           Ms.   Suman Gupta, Adv.
                                           Mr.   R.P. Gupta, Adv.

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard Mr. Abhishek Manu Singhvi, learned senior counsel along with Mr.Manish Vaish, learned counsel for the petitioner.

Issue notice.

Let a copy of this writ petition be served on the central agency so that it can engage a counsel to represent the Union of India.

As far as State of U.P. is concerned, a copy of this petition be served on the learned standing counsel for the State of U.P. Dasti, in addition, is permitted in respect of respondent No.2.

Let this matter be listed along with similar other matters which have been directed to listed on 12th April, 2017.

                          (Ashok Raj Singh)                           (Madhu Narula)
                            Court Master                               Court Master