Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 27 in The Army And Air Force (Disposal Of Private Property) Rules, 1953

27. Payment of surplus by the Administrator General to the prescribed person under section 7.-The surplus in the hands of an Administrator General shall be made over to the prescribed person in the manner provided for in rule 26.