Supreme Court - Daily Orders
Ashish Ranjan vs Union Of India on 9 May, 2022
Bench: L. Nageswara Rao, B.R. Gavai
1
ITEM NO.5 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No.1388/2021 in W.P.(C) No.76/2015
ASHISH RANJAN & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.101750/2021-CLARIFICATION/DIRECTION )
WITH
MA 205/2022 in W.P.(C) No. 76/2015 (X)
(FOR ADMISSION and IA No.7033/2022-APPROPRIATE ORDERS/DIRECTIONS)
MA 207/2022 in W.P.(C) No. 76/2015 (X)
(FOR ADMISSION and IA No.14361/2022-EXEMPTION FROM FILING AFFIDAVIT
and IA No.12733/2022-CLARIFICATION/DIRECTION)
Date : 09-05-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Gaurav Sharma, AOR
Mr. Dhawal Mohan, Adv.
Mr. Prateek Bhatia, Adv.
For Respondent(s) Mr. K.M.Nataraj,Ld. ASG
Mr. Ajit Kumar Sinha,Sr.Adv.
Mr. Rajan Kr. Chourasia,Adv.
Mr. Sharath Nambiar,Adv.
Ms. Sunita Sharma,Adv.
Mr. Sughosh Subramaniam,Adv.
Mr. Gurmeet Singh Makker, AOR
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by BALA PARVATHI Date: 2022.05.10 16:21:38 IST Reason: Mr. Gaurav Sharma, learned counsel appearing for National Medical Commission, submitted that the last 2 date for admission in All India quota and State Quota counselling for Post Graduate (MD/MS/Diploma) courses has been notified on the Commission’s website as 07.05.2022. The last date for D.M./M.Ch/DNB.SS as 30.04.2022 and last date for MBBS admission to the Undergraduate medical course was fixed as 28.04.2022.
The counselling to the said courses has been completed though with some delay according to the schedule fixed by this Court in Dr. Ashish Ranjan & Ors. Vs. Union of India & Ors.
M.A. stands disposed of.
(B.Parvathi) (Anand Prakash) Court Master Assistant Registrar