Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] British India - Section Section 96 in Bills of Exchange Act 1882 96. . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . F32 Textual AmendmentsF32S. 96, Sch. 2 repealed by Statute Law Revision Act 1898 (c. 22)
