Calcutta High Court (Appellete Side)
Prabir Kumar Ghosh & Ors vs State Of W.B. & Ors on 1 July, 2019
Author: Soumen Sen
Bench: Soumen Sen
1 01.07.2019
S/L No.05 Court No.37 (gc) FMA 1605 of 2011 Prabir Kumar Ghosh & Ors.
Vs. State of W.B. & Ors.
In view of the present determination, the appeal is released from our list. The appeal shall not be treated as heard-in-part.
(Soumen Sen, J.) (Ravi Krishan Kapur, J.)