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[Cites 0, Cited by 0] [Section 2(12)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(12)(d) in Gujarat Public Trusts Act, 2011

(d)in the case of a trust or a society established for educational or medical purposes or both, any resident of the area where such trust is registered or where such trust or society carries on its activities,