Delhi High Court - Orders
The Cooperative Store Limited (Super ... vs Super Bazar Karamchari Dalit Sangh on 7 February, 2023
$~32.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9114/2007
THE COOPERATIVE STORE LIMITED
(SUPER BAZAR) ..... Petitioner
Through: Mr. Ruchir Mishra, Advocate with
Mr. Sanjiv Kr. Saxena, Mr. Mukesh
Kr. Tiwari, Ms. Poonam Shukla and
Ms. Reba Jena Mishra, Advocates.
versus
SUPER BAZAR KARAMCHARI DALIT SANGH ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 07.02.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
CM APPL. 5838/2023 (for recalling order dated 18.05.2018) & 5839/2023 (for condoning the delay of 1600 days in filing CM APPL. 5838/2023) Issue notice to the respondent, returnable on 07.08.2023.
GAURANG KANTH, J FEBRUARY 07, 2023/N3 Signature Not Verified Digitally Signed By:KOMAL DHAWAN Signing Date:14.02.2023 11:20:42