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[Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(7)(p) in The U.P. Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010

(p)restrictions with regard to the use and maintenance of the apartments and the use of the common areas and facilities, as may be necessary to prevent unreasonable interference in the use of each apartment and of the common areas and facilities by the several apartment owners;