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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(2)(b) in The Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001

(b)a representative nominated by the Government from among the members of the District Panchayat representing any area abutting any river of the district;