Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Bombay High Court

Arjun Subbiah vs Sale Proceeds Of Mv. Golden Pride Imo on 22 March, 2022

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                                             9-ADMS3-21.DOC

                                                                                     Santosh
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION


                                       ADMIRALTY SUIT NO. 3 OF 2021

                      Arjun Subbiah                                             ...Plaintiff
                                           Versus
                      Sale Proceeds of MV Golden Pride IMO                    ...Defendant


                      Mr. Rishi Murarka, for the Plaintiff.
                      Mr. Kunal Gaikwad, for the Defendant.

SANTOSH
SUBHASH
                                                   CORAM:      N. J. JAMADAR, J.

KULKARNI DATED : 22nd MARCH, 2022 Digitally signed by PC:-

SANTOSH SUBHASH KULKARNI Date: 2022.03.23 11:38:59 +0530
1. Mr. Gaikwad, the learned Counsel submits that he has instructions to appear on behalf of the defendant and undertakes to file Vakalatnama within a week's time.

The undertaking is accepted.

Let the defendants file written statement on or before 22 nd April, 2022.

2. List on 26th April, 2022.

[N. J. JAMADAR, J.] 1/1