Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Manipur - Subsection Section 28(a) in The Manipur University Act, 1980 (a)the first members of the Senate, the Syndicate and the Academic Council shall be nominated by the Chancellor and may hold office for a term of three years ;
