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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Gujarat - Subsection

Section 64(a) in The Bombay Public Trusts Act, 1950

(a)[ an inquiry under section 19 or an inquiry under section 22 relating to a public trust other than a society referred to in section 2(13);] [Clause (a) was substituted for the original by Bombay 28 of 1953, Section 14 (1).]