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[Cites 0, Cited by 0] [Section 53B(9)] [Section 53B] [Entire Act]

State of Maharashtra - Subsection

Section 53B(9)(c) in The Maharashtra Cooperative Societies Rules, 1961

(c)the notice of demand for payment of the amount of contribution payable by any society (including the Primary Agricultural Credit Society) or sugar factory for the co-operative years 1977-78 and 1978-79 shall be served on it before the 30th day of September 1979;