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Union of India - Section

Section 2 in The Indian Reserve Forces Rules, 1925

2.

In these rules and orders, "Commanding Officer" means the officer in command of a reserve centre or of the corps or portion of a corps to which a reservist is attached for training or muster:Provided that in the case of a reservist of the Indian Hospital Corps, who is attached for training or muster to a unit of his corps, his Commanding Officer will be
(a)when the reservist is not called up for training or muster, the Officer-in-charge, Indian Hospital Corps Records;
(b)when the reservist is called up for training or muster, the Commanding Officer of the unit to which he is attached for such training or muster.