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[Cites 0, Cited by 0] [Section 31(4)] [Section 31] [Entire Act]

State of Haryana - Subsection

Section 31(4)(c) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(c)the degrees, diplomas, certificates and other academic distinctions to be awarded by University, the qualifications for the same, and the procedure to be adopted for granting and obtaining of the same;